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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(d) in Customs (Assistance in Value Declaration of Identified Imported Goods) Rules, 2023

(d)Conveners of National Assessment Centre constituted by the Board, if any, pertaining to the class of goods under consideration.