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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 21(1)(ix) in Kashmir and Jammu Universities Act, 1969

(ix)one Principal of an affiliated constituent college of the University concerned nominated by the Chancellor by rotation [x x x] [Word 'and' omitted by Act X of 1973.] ;