Delhi High Court - Orders
Sreelekha Manoj vs Ishakat Ali Khan on 17 November, 2020
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
Signature Not Verified
Digitally Signed By:DINESH
SINGH NAYAL
Signing Date:18.11.2020
11:21:16
$~2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.R.P.288/2019
SREELEKHA MANOJ ..... Petitioner
Through: None.
versus
ISHAKAT ALI KHAN ..... Respondent
Through: None.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 17.11.2020 This hearing has been held through video conferencing. This matter has been listed under the 'Cause list of cases filed between 01.01.2018 to 21.03.2020'.
None of the parties have appeared. List on the date already fixed i.e. 21st January, 2021.
PRATHIBA M. SINGH, J.
NOVEMBER 17, 2020/dk/T Signature Not Verified Digitally Signed By:PRATHIBA M SINGH Signing Date:17.11.2020 19:02