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Delhi High Court - Orders

Sreelekha Manoj vs Ishakat Ali Khan on 17 November, 2020

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                                                                                        Signature Not Verified
                                                                                        Digitally Signed By:DINESH
                                                                                        SINGH NAYAL
                                                                                        Signing Date:18.11.2020
                                                                                        11:21:16


                                $~2
                                *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                +                              C.R.P.288/2019
                                      SREELEKHA MANOJ                                    ..... Petitioner
                                                  Through:             None.
                                                  versus

                                      ISHAKAT ALI KHAN                                ..... Respondent
                                                    Through: None.
                                      CORAM:
                                      JUSTICE PRATHIBA M. SINGH
                                                    ORDER

% 17.11.2020 This hearing has been held through video conferencing. This matter has been listed under the 'Cause list of cases filed between 01.01.2018 to 21.03.2020'.

None of the parties have appeared. List on the date already fixed i.e. 21st January, 2021.

PRATHIBA M. SINGH, J.

NOVEMBER 17, 2020/dk/T Signature Not Verified Digitally Signed By:PRATHIBA M SINGH Signing Date:17.11.2020 19:02