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[Cites 0, Cited by 0] [Section 56] [Entire Act]

Union of India - Subsection

Section 56(6) in Conduct of Elections Rules, 1961

(6)[ Every ballot paper which is not rejected under this rule shall be counted as one valid vote:Provided that no cover containing tendered ballot papers shall be opened and no such paper shall be counted.] [ Inserted by S.O. 3662, dated 12.10.1964.]