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State of Rajasthan - Section

Section 10 in The Rajasthan Distilleries Rules, 1977

10. Government not liable for less of spirit in distilleries.

- Government shall not be liable for the destruction loss or damage of any spirit stored in distilleries by fire or theft, or by gauging, or proof or by any other cause whatsoever. In case of fire or other accident officer-in-charge of distilleries shall immediately attend to open the premises at any hour by day or night.