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Delhi High Court - Orders

Gaurav Protection Services Pvt Ltd vs The Directorate Education And Ors on 9 January, 2026

Author: V. Kameswar Rao

Bench: V. Kameswar Rao, Manmeet Pritam Singh Arora

                          $~1, 2, 3 & 19
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 16406/2025 CM APPL. 67228/2025 CM APPL. 77320/2025
                                    GAURAV PROTECTION SERVICES PVT LTD .....Petitioner
                                                     Through: Mr. Tushar Mudgil Adv.

                                                                  versus

                                    THE DIRECTORATE EDUCATION AND ORS .....Respondent

                                                                  Through:            Mr. Sameer Vshisht, SC (civil),
                                                                                      GNCTD, Ms. Harshita Advs.

                          +         W.P.(C) 16957/2025 CM APPL. 69720/2025 CM APPL. 77279/2025
                                    CM APPL. 77280/2025
                                    ACME EXCELLENT MANAGEMENT PVT LTD
                                                                                    .....Petitioner
                                                     Through:  Ms. Ritika Gambhir Kohli, Mr.
                                                              Chaitanya pariahs, Ms. Saumya
                                                              Tiwari Advs.
                                                     versus

                                    THE DIRECTORATE EDUCATION AND ORS
                                                                                                           .....Respondent
                                                                  Through:            Mr. Sameer Vshisht, SC (civil),
                                                                                      GNCTD, Mr. Dhruv Rohtagi, Ms.
                                                                                      Chandrika Sachdev, Mr. Dhruv
                                                                                      Kumar, Ms. Harshita Advs.

                          +         W.P.(C) 18031/2025 CM APPL. 74586/2025
                                    FIRST GLOBAL SERVICES PRIVATE LIMITED
                                                                                                          .....Petitioner
                                                                  Through:            Mr. Anirudh Bakhru, Ms. Snigdha
                                                                                      Singh, Mr. Sukant Vikram, Ms.
                                                                                      Aagomi Shharma, Mr. Vaibhav
                                                                                      Chaurasiya Advs.
                                                                  versus




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 13/01/2026 at 20:32:27
                                     THE DIRECTORATE EDUCATION & ORS.
                                                                                                          .....Respondent
                                                                  Through:            Mr. Sameer Vshisht, SC (civil),
                                                                                      GNCTD, Ms. Harshita Advs.

                          +         W.P.(C) 18612/2025
                                    RAKSHAK SECURITAS PVT LTD                                                              .....Petitioner
                                                     Through:

                                                                  versus

                                    THE DIRECTORATE EDUCATION AND ORS.
                                                                                                          .....Respondent
                                                                  Through:            Mr. Sameer Vshisht, SC (civil),
                                                                                      GNCTD, Ms. Harshita Advs.

                          CORAM:
                          HON'BLE MR. JUSTICE V. KAMESWAR RAO
                          HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                            ORDER
                          %                 09.01.2026

                                    Re-notify 12.02.2026


                                                                                                        V. KAMESWAR RAO, J



MANMEET PRITAM SINGH ARORA, J JANUARY 9, 2026 sr This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/01/2026 at 20:32:27