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Madhya Pradesh High Court

Kartar Singh vs The State Of Madhya Pradesh on 16 September, 2022

Author: Rohit Arya

Bench: Rohit Arya

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CONC No. 3352 of 2019 (KARTAR SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 16-09-2022 Parties through their counsel.

Learned counsel for the petitioner prays for time. List in the month of January, 2023.

(ROHIT ARYA) JUDGE (and) ANAND SHRIVASTAVA 2022.09.16 18:48:31 +05'30'