Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(61)] [Section 2] [Entire Act] State of Uttar Pradesh - Subsection Section 2(61)(b) in Uttar Pradesh Municipal Corporation Act, 1959 (b)securities, stocks, debentures or shares, the interest whereon has been guaranteed by the Central or the State Government;