Section 16 in The Navy (Disposal Of Private Property) Regulations, 1961
16. Property of deceased Officers.
- The provisions of the preceding regulations shall also apply to the property of deceased officers subject to the Act, but with the modifications, that :references to the Commanding Officer shall be construed as references to a Committee of Adjustment or a Standing Committee of Adjustment, as the case maybe, constituted in this behalf in the manner provided hereinafter.
