Karnataka High Court
M/S Hiba Exports India vs Union Of India on 17 October, 2017
Author: A.S.Bopanna
Bench: A S Bopanna
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 17TH DAY OF OCTOBER, 2017
BEFORE
THE HON'BLE MR. JUSTICE A S BOPANNA
WRIT PETITION Nos.16163-16184/2016 (GM-RES)
BETWEEN:
1. M/S. HIBA EXPORTS INDIA
MANPOWER CONSULTANT,
EXPORTERS AND IMPORTERS,
NO.D-60/4, 1ST FLOOR, YUSUF SARAI,
(NEAR GREEN PARK METRO
STATION,GATE NO.1)
NEW DELHI-110016
REPRESENTED BY ITS PROPRIETOR
MR.JAMALUDDIN,
S/O USSEN KUTTY,
NO.D-60/4, 1ST LOOR, YUSUF SARAI,
(NEAR GREEN PARK METRO
STATION, GATE NO.1)
NEW DELHI-110016
2. ANILA ANOOP THANKACHAN
D/O THANKAPPAN,
AGED ABOUT 26 YEARS,
R/A THANAKAPPAVILASAM
MELOODU POST, ADOOR,
PATHANAMTHITTA,
KERALA-691523
3. BITTY THOMAS
D/O THOMAS MULLAPPILLY KUNJUVARKEY,
AGED ABOUT 25 YEARS,
R/A MULLAPPILLY HOUSE,
MADATHUMPADY POST,
THRISSUR,
KERALA-680733
4. CRISTY ABRAHAM ABRAHAM CHERIAN
D/O ABRAHAM CHERIAN,
2
AGED ABOUT 31 YEARS,
R/O TIJO VILLA UMAYATTUKARA,
KALLISSERY POST,
CHENGANNUR, ALLAPPUZHA,
KERALA-689124
5. DEEJA CHERUTHUVELATH BABU
D/O CHANDY CHERUTHUMALAYETHU CHANDY,
AGED ABOUT 33 YEARS,
R/A KADAKKALETHU CHERUTHUVELATHU,
KALLISSETY POST,
CHENGANNUR, ALLAPPUZHA,
KERALA-689124
6. DEEPTI RACHEL MATHEW
D/O MATHAI JOHN
AGED ABOUT 24 YEARS,
R/A MANKUNNEL HOUSE,
PUTHENCAVAU POST,
CHENGANNUR, ALLAPPUZHA,
KERALA-689123
7. DIMCY PALAYOOR DEVIS
D/O DEVIS,
AGED ABOUT 27 YEARS,
R/A PALAYOOR HOUSE,
CHITTATTUKARA POST,
ELEVALLY, TRISSUR,
KERALA-680511
8. DIVYA MATHEW MATHAI
D/O MATHAI POOVANTHURUTHIYIL OUSEPH,
AGED ABOUT 24 YEARS,
R/A THOPPIL HOUSE,
KOODATHAI BAZAR POST,
THAMARASSERY, KOZHIKODE,
KERALA-673573
9. DIVYA PEEDIKA THODIYIL
D/O BALAKRISHAN PEEDIKA THODIYIL
AGED ABOUT 27 YEARS,
R/A KUTTUPURATH KANDIYIL HOUSE,
KOTTAMPARAMBA POST,
KOZHIKODE,
KERALA-673008
3
10. GANGA BALACHANDRAN NAIR
D/O BALACHANDRAN NAIR MANIMANGALATHU
KUNJIKRI,
AGED ABOUT 27 YEARS,
R/AT KUTTUPURATH KANDIYIL HOUSE,
KOTTAMPARAMBA POST,
KOZHIKODE,
KERALA-673 008.
11. JASMIN MOOKKADAYIL KASIM
D/O KASIM MOOKKADAYIL NAMMI
AGED ABOUT 30 YEARS,
R/AT MOOKKADAYIL HOUSE,
KOOVALLOOR POST,
KOOTTAMVEL, ERNAKULAM,
KERALA-686671.
12. JEMMY KURIAN PUTHIYIDAM
D/O JOSEPH KURIAN
AGED ABOUT 29 YEARS,
R/AT PUTHIYIDAM
ARUMANOOR POST,
KOTTAYAM
KERALA-6866568.
13. KEVERI KAILASAM AJEENAKUMARI
D/O VIKRAMAN NARAYANAN
AGED ABOUT 27 YEARS,
R/AT KAILASAM
THAZHAKKARA POST,
MAVELIKARA, ALAPPUZHA
KERALA-690 SD102
14. LIJI SAM SAMUELKUTTY
D/O SAMUELKUTTY
AGED ABOUT 27 YEARS,
R/AT CHERUNNIL,
PAZHAKULAM POST,
ADOOR, PATHANAMTHITTA
KERALA-6915213.
15. MERCY MARIAM VARGHESE
D/O VARGHESE PUTHUPARAMPIL SAMUEL,
AGED ABOUT 27 YEARS,
R/AT PUTHUPARAMPIL VEEDU,
CHANDANAPALLY POST,
PATHANAMTHITTA
KERALA-689648
4
16. NEHA JOY JOY
D/O JOY PATTACKAL GEORGE,
AGED ABOUT 26 YEARS,
R/AT PATTACKAL HOUSE,
KOTAMAM,
NEELEESWARAM POST,
ERNAKULAM,
KERALA-683584
17. NISH MOHAN MOHANAN
D/O MOHANAN KAITHAKKAUZHIYIL NARAYANAN,
AGED AOBUT 25 YEARS,
R/AT KAITHAKKAUZHIYIL HOUSE,
EDAMON POST, RANNI,
PATHANAMTHITTA
KERALA-689676
18. RENJU RAVINDRAN NAIR
D/O RAVINDRAN NAIR PARAMESWARA KURUP,
AGED 31 YEARSM
R/AT GIRISH BHAVANAM VETTUVENI,
HARIPAD POST,
ALAPPUZHA
KERALA-690 514
19. SAPHY PHILIP PHILIP SIMON
D/O PHILIP SIMON,
AGED ABOUT 31 YEARS,
R/AT EDATHINTE KIZHAKKETHIL,
KOZHAENCHERRY EAST POST,
KOZHAENCHERRY,
PATHANAMTHITTA
KERALA-689 641
20. SHERIN SUSAN KURIAKOSE
D/O KURIAKOSE
KOMARATHUMPARAMBIL ADREWS,
AGED ABOUT 27 YEARS,
R/AT KOMARATHUMPARAMBIL HOUSE,
CHENGALAM SOUTH POST,
KOTTAYAM,
KERALA-686 022
21. SHIBY KOSHI KOSHI VARGAHESE
D/O KOSHI VARGAHESE,
AGED ABOUT 32 YEARS,
R/AT 12/839 (7/64) KALLUMPURATHU,
5
14TH MILE, MELOOD POST,
PATHANAMTHITTA
KERALA-691523.
22. SIMI STEPHEN Y STEPHEN
D/O Y STEPHEN,
AGED ABOUT 25 YEARS,
R/AT SWASTIKA LADIES HOSTEL,
VIP ROAD, NR BAGUIHATI,
ASWINI NAGAR, NORTH
24 PARGANAS,
WEST BEGAL-700059.
... PETITIONERS
(BY SRI LOHITASWA BANAKAR, ADV.)
AND:
1. UNION OF INDIA
MINISTRY OF OVERSEAS INDIAN AFFAIRS,
REPRESENTED BY ITS SECRETARY,
AKBAR BHAVAN, CHANAKYA PURI,
NEW DELHI-110021
2. THE PROTECTOR GENERAL OF EMIGRANTS
REPRESENTED BY ITS SECRETARY,
AKBAR BHAVAN, CHANAKYA PURI,
NEW DELHI-110021
3. THE FOREIGNER REGIONAL
REGISTRATION OFFICER
(DEPARTURE AREA)
AIRPORT EMIGRATION DEPARTMENT,
KEMPEGOWDA INTERNATIONAL AIRPORT,
DEVANAHALLI,
BANGALORE
4. THE IMMIGRATION OFFICER
BUREAU OF IMMIGRATION
BANGALORE INTERNATIONAL AIRPORT
BANGALORE.
... RESPONDENTS
(BY SRI KRISHNA S DIXIIT, ASG. FOR R1 TO R4)
6
THESE PETITIONS ARE FILED UNDER ARTICLES 226 & 227
OF THE CONSTITUTION OF INDIA, WITH A PRAYER TO QUASH
THE CANCELLATION OF BOARDING PASS DTD:21.3.2016 ISSUED
BY THE R-3 THE EMIGRATION OFFICERS (DEPARTURE AREA)
AIRPORT EMIGRATION DEPARTMENT, KEMPE GOWDA
INTERNATIONAL AIRPORT BANGALORE PRODUCED AT
ANNEXURE-Q, Q1, Q2, Q3, Q4, Q5, Q6, Q7, Q8, Q9, Q10, Q11, Q12,
Q13, Q14, Q15, Q16, Q17, Q18, Q19 AND Q20 TO THE WRIT
PETITION AND ETC.
THESE PETITIONS COMING ON FOR PRELIMINARY
HEARING IN 'B' GROUP, THIS DAY, THE COURT MADE THE
FOLLOWING:
ORDER
Learned counsel for the petitioners submits that the prayer made in the instant petitions does not survive for consideration at this point in time.
Hence, these petitions stand disposed of as infructuous.
Sd/-
JUDGE akc/bms