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[Cites 0, Cited by 0] [Section 67] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 67(2) in The Andaman and Nicobar Islands Excise Regulation, 2012

(2)When an order for confiscation of any property has been passed under section 65 and such order has become final in respect of the whole or any portion of such property, such property or portion thereof, as the case may be, shall vest in Administrator free from all encumbrances.