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Punjab-Haryana High Court

Dharam Pal vs The Chief Commissioner Customs And ... on 20 July, 2012

Author: Jitendra Chauhan

Bench: Jitendra Chauhan

       IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                      CHANDIGARH

                                 CRM No.M-21381 of 2012
                                 Date of decision: 20.7.2012

Dharam Pal

                                                                   ...Petitioner

                   Versus

The Chief Commissioner Customs and Central Excise and others
                                                         ...Respondents

CORAM: HON'BLE MR.JUSTICE JITENDRA CHAUHAN

Present:     Mr.Vaibhav Sehgal, Advocate for the petitioner

                          ****

Jitendra Chauhan, J. (Oral)

Heard.

This petition is disposed of with a direction to respondent No.2 Additional Commissioner (Customs), Customs Preventive Commissionerate, Amritsar to decide Annexure P-2 within three weeks from the date of the receipt of the certified copy of the order.




20.7.2012                                     (JITENDRA CHAUHAN)
gsv                                                  JUDGE