Punjab-Haryana High Court
Dharam Pal vs The Chief Commissioner Customs And ... on 20 July, 2012
Author: Jitendra Chauhan
Bench: Jitendra Chauhan
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CRM No.M-21381 of 2012
Date of decision: 20.7.2012
Dharam Pal
...Petitioner
Versus
The Chief Commissioner Customs and Central Excise and others
...Respondents
CORAM: HON'BLE MR.JUSTICE JITENDRA CHAUHAN
Present: Mr.Vaibhav Sehgal, Advocate for the petitioner
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Jitendra Chauhan, J. (Oral)
Heard.
This petition is disposed of with a direction to respondent No.2 Additional Commissioner (Customs), Customs Preventive Commissionerate, Amritsar to decide Annexure P-2 within three weeks from the date of the receipt of the certified copy of the order.
20.7.2012 (JITENDRA CHAUHAN) gsv JUDGE