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State of Tamilnadu - Section

Section 13 in Central Electricity Regulatory Commission (Power System Development Fund) Regulations, 2014

13. Annual Report.

- An Annual Report of the fund including the projects undertaken during the year, together with the Balance Sheet and Audited Accounts shall be submitted to the Central Government and the Central Commission. The Annual Report shall also be laid on the table of both Houses of Parliament though the Ministry of Power.