Section 17(1)(b) in The U.P. Avas Evam Vikas Parishad (Raising of Loans) Rules 1972

[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

(b)in the case of a renewed debenture after the lapse of sue years from the date of issue thereof; and

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