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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(1)(i) in Bihar Secretariat Service Act, 2007

(i)Seventy five percent of posts in the grade of Assistant shall be filled by direct recruitment on the results of competitive examination held by theBihar Staff Selection Commission for this purpose from time to time.