Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34P] [Entire Act] State of Gujarat - Subsection Section 34P(1) in The Gujarat Agricultural Produce Markets Act, 1963 (1)The accounts of the Board shall be audited annually by such auditors and on payment of such audit fees, as may be prescribed.