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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(m) in The Merchant Shipping (Cargo Ship Construction And Survey) Rules, 1974

(m)"machinery space" means any space used for propelling auxiliary or refrigerating machinery, boilers, pumps, engineer's workshops, generators, ventilation or air-conditioning machinery, oil filling stations and similar spaces and trunkways to such spaces;