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[Cites 0, Cited by 60] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(6) in The Indian Telegraph Act, 1885

(6)telegraph authority means the Director-General of [Posts and Telegraphs] [Substituted by Act 14 of 1914, Section 2, for "Telegraphs".], and includes any officer empowered by him to perform all or any of the functions of the telegraph authority under this Act;