Section 122 in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965
122. Storm water not to drain into sewer [Sections 8(2) and 25(2)(f)].
- The runoff from the roof, paved area (but excluding paved court-yard) and over- flow, if any from the site, shall not be drained into the underground sewerage system.Inspection and Minor Alterations
