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[Cites 0, Cited by 0] [Section 11A] [Entire Act]

NCT Delhi - Subsection

Section 11A(7) in The Delhi Development Authority Act, 1957

(7)Any reference in any other chapter, except Chapter III, to the master plan or the zonal development plan shall be construed as reference to the master plan or the zonal development plan as modified under the provisions of this section.]