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Supreme Court - Daily Orders

Thounaojam Shyamkumar vs Dr.Nimaichand Luwang on 15 July, 2019

Bench: S. Abdul Nazeer, R. Subhash Reddy

     ITEM NO.47                               COURT NO.15                 SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                      Petition(s) for Special Leave to Appeal (C) No(s). 7890/2018

     (Arising out of impugned final judgment and order dated 04-01-2018
     in MC No. 6/2017 passed by the High Court Of Manipur At Imphal)

     THOUNAOJAM SHYAMKUMAR                                                Petitioner(s)

                                                     VERSUS

     DR.NIMAICHAND LUWANG & ANR.                                          Respondent(s)

     (FOR ADMISSION and I.R.)

     Date : 15-07-2019 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE S. ABDUL NAZEER
                             HON'BLE MR. JUSTICE R. SUBHASH REDDY


     For Petitioner(s)                  Mr. S. K. Bhattacharya, AOR
                                        Mr. L.K.Paonam, Adv.
                                        Mr. Niraj Bobby Paonam, Adv.
                                        Mrs. Tomthinnganbi Koijam, Adv.

     For Respondent(s)                  Ms,   Meenakshi Arora, Sr. Adv.
                                        Mr.   David A., Adv.
                                        Ms.   Raj Kumari Banju, AOR
                                        Ms.   Rashmi Singh, Adv.
                                        Mr.   Ritesh Agrawal, AOR (NP)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

We do not find any good ground to entertain this Special Leave Petition against the impugned order.

The Special Leave Petition is, accordingly, dismissed. Pending applications, if any, shall also stand disposed of.

Signature Not Verified

Digitally signed by
RACHNA
Date: 2019.07.17

     (POOJA CHOPRA)
12:31:16 IST
Reason:                                                               (RAJINDER KAUR)
      COURT MASTER                                                     BRANCH OFFICER