Supreme Court - Daily Orders
Thounaojam Shyamkumar vs Dr.Nimaichand Luwang on 15 July, 2019
Bench: S. Abdul Nazeer, R. Subhash Reddy
ITEM NO.47 COURT NO.15 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 7890/2018
(Arising out of impugned final judgment and order dated 04-01-2018
in MC No. 6/2017 passed by the High Court Of Manipur At Imphal)
THOUNAOJAM SHYAMKUMAR Petitioner(s)
VERSUS
DR.NIMAICHAND LUWANG & ANR. Respondent(s)
(FOR ADMISSION and I.R.)
Date : 15-07-2019 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE R. SUBHASH REDDY
For Petitioner(s) Mr. S. K. Bhattacharya, AOR
Mr. L.K.Paonam, Adv.
Mr. Niraj Bobby Paonam, Adv.
Mrs. Tomthinnganbi Koijam, Adv.
For Respondent(s) Ms, Meenakshi Arora, Sr. Adv.
Mr. David A., Adv.
Ms. Raj Kumari Banju, AOR
Ms. Rashmi Singh, Adv.
Mr. Ritesh Agrawal, AOR (NP)
UPON hearing the counsel the Court made the following
O R D E R
We do not find any good ground to entertain this Special Leave Petition against the impugned order.
The Special Leave Petition is, accordingly, dismissed. Pending applications, if any, shall also stand disposed of.
Signature Not Verified Digitally signed by RACHNA Date: 2019.07.17 (POOJA CHOPRA) 12:31:16 IST Reason: (RAJINDER KAUR) COURT MASTER BRANCH OFFICER