Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 200] [Entire Act]

State of Haryana - Subsection

Section 200(r) in The Haryana Municipal Act, 1973

(r)regulate, or prohibit any description of traffic in the streets and provide for the reduction of noise caused thereby;