Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Odisha - Subsection Section 13(5) in Orissa Subordinate Finance Service (Local Fund Audit) Rules, 1995 (5)The select list to be prepared by the Selection Board shall contain the names of the eligible Officers which shall be equal to two times of the vacancies.
