Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Gauhati High Court

The Comptroller And Auditor General Of ... vs C Chandra Kumar on 28 November, 2025

Author: Michael Zothankhuma

Bench: Michael Zothankhuma

                                                                  Page No.# 1/4

GAHC010060872024




                                                           undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/1988/2025


         THE COMPTROLLER AND AUDITOR GENERAL OF INDIA
         DEEN DAYAL UPADHAYA MARG
         NEW DELHI- 110 124


          VERSUS

         C CHANDRA KUMAR
         S/O LT. C. CHEILATHURAI
         RESIDENT OF HOUSE NO. 2-71/A
         THATTANVILAI
         PO NORTH SOORANKUDY
         DIST KANYAKUMARI
         TAMIL NADU
         629501

         2:THE UNION OF INDIA
         REPRESENTED BY ITS SECRETARY
          MINISTRY OF ROAD TRANSPORT AND HIGHWAY
         TRANSPORT BHAWAN
          NO. 1
          PARLIAMENT STREET
          NEW DELHI-110001.

         3:THE DIRECTOR GENERAL BORDER ROADS
         SEEMA SADAK BHAWAN RING ROAD DELHI CANTT
         NEW DELHI-110010

         4:SECRETARY
         BORDER ROADS DEVELOPMENT BOARD
         B WING 4TH FLOOR
         SENA BHAWAN
         NEW DELHI- 110011
                                                               Page No.# 2/4


5:SECRETARY

DOPT
NORTH BLOCK
PMO NEW DELHI-110001

6:THE CHAIRMAN
UPSC
DHOLPUR HOUSE
SHAJAHAN ROAD
NEW DELHI- 110069

7:THE COMPTROLLER AND AUDITOR GENERAL OF INDIA (CANDAG
DEEN DAYAL UPATHYAY MARG
NEW DELHI- 110124.

8:THE CHIEF ENGINEER
PROJECT UDAYAK (GREF)
CE (P) UDAYAK
C/O- 99 APO
PIN931715.

 9:THE COMMANDAR
48 BRTF (GREF)
 C/O99 APO
 PIN- 930048

 10:THE OFFICER COMMANDING
1444 BCC (GREF)
 C/O 99 APO
 ------------
Advocate for : MR. R K TALUKDAR
Advocate for : MR. I H SAIKIA appearing for C CHANDRA KUMAR



Linked Case : Review.Pet./4/2025

C CHANDRA KUMAR
S/O LT. C. CHEILATHURAI
RESIDENT OF HOUSE NO. 2-71/A
THATTANVILAI
PO NORTH SOORANKUDY
DIST KANYAKUMARI
TAMIL NADU
629501
                                                                  Page No.# 3/4


VERSUS

THE UNION OF INDIA AND 8 ORS
REPRESENTED BY ITS SECRETARY
MINISTRY OF ROAD TRANSPORT AND HIGHWAYS
TRANSPORT BHAWAN NO. 1
PARLIAMENT STREET
NEW DELHI 110001

2:THE DIRECTOR GENERAL
BORDER ROADS SEEMA SADAK BHAWAN
 RING ROAD DELHI CANTT. NEW DELHI 110010

3:THE SECRETARY
BORDER ROADS DEVELOPMENT BOARD
B WING
4TH FLOOR
SENA BHAWAN
NEW DELHI 110011

4:THE SECRETARY
DOPT. NORTH BLOCK
PMO NEW DELHI 110001.

5:THE CHAIRMAN
UPSC DHOLPUR HOUSE SHAJAHAN ROAD NEW DELHI 110069

6:THE COMPTROLLER AND AUDITOR GENERAL OF INDIA ( C AND AG)
DEEN DAYAL UPADHAYAY MARG
NEW DELHI 110124

7:THE CHIEF ENGINEER
PROJECT UDAYAK (GREF) CE (P) UPAYAK
C/O 99 APO
931715

 8:THE COMMANDANT
48 BRTF(GREF) C/O 99 APO
 930048

 9:THE OFFICER COMMANDING
1444 BCCC (GREF) C/O 99 APO
 931444
 ------------
Advocate for : MR. I H SAIKIA
Advocate for : DY.S.G.I. appearing for THE UNION OF INDIA AND 8 ORS
                                                                           Page No.# 4/4




                                BEFORE
              HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

                                       ORDER

Date : 28/11/2025 Mr. R.K. Talukdar, learned counsel for the applicant submits that in view of the order dated 28/11/2025 passed in Review Petition No. 4/2025, the present application has become infructuous. Accordingly, the IA is closed, as infructuous.

JUDGE Comparing Assistant