Gauhati High Court
The Comptroller And Auditor General Of ... vs C Chandra Kumar on 28 November, 2025
Author: Michael Zothankhuma
Bench: Michael Zothankhuma
Page No.# 1/4
GAHC010060872024
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/1988/2025
THE COMPTROLLER AND AUDITOR GENERAL OF INDIA
DEEN DAYAL UPADHAYA MARG
NEW DELHI- 110 124
VERSUS
C CHANDRA KUMAR
S/O LT. C. CHEILATHURAI
RESIDENT OF HOUSE NO. 2-71/A
THATTANVILAI
PO NORTH SOORANKUDY
DIST KANYAKUMARI
TAMIL NADU
629501
2:THE UNION OF INDIA
REPRESENTED BY ITS SECRETARY
MINISTRY OF ROAD TRANSPORT AND HIGHWAY
TRANSPORT BHAWAN
NO. 1
PARLIAMENT STREET
NEW DELHI-110001.
3:THE DIRECTOR GENERAL BORDER ROADS
SEEMA SADAK BHAWAN RING ROAD DELHI CANTT
NEW DELHI-110010
4:SECRETARY
BORDER ROADS DEVELOPMENT BOARD
B WING 4TH FLOOR
SENA BHAWAN
NEW DELHI- 110011
Page No.# 2/4
5:SECRETARY
DOPT
NORTH BLOCK
PMO NEW DELHI-110001
6:THE CHAIRMAN
UPSC
DHOLPUR HOUSE
SHAJAHAN ROAD
NEW DELHI- 110069
7:THE COMPTROLLER AND AUDITOR GENERAL OF INDIA (CANDAG
DEEN DAYAL UPATHYAY MARG
NEW DELHI- 110124.
8:THE CHIEF ENGINEER
PROJECT UDAYAK (GREF)
CE (P) UDAYAK
C/O- 99 APO
PIN931715.
9:THE COMMANDAR
48 BRTF (GREF)
C/O99 APO
PIN- 930048
10:THE OFFICER COMMANDING
1444 BCC (GREF)
C/O 99 APO
------------
Advocate for : MR. R K TALUKDAR
Advocate for : MR. I H SAIKIA appearing for C CHANDRA KUMAR
Linked Case : Review.Pet./4/2025
C CHANDRA KUMAR
S/O LT. C. CHEILATHURAI
RESIDENT OF HOUSE NO. 2-71/A
THATTANVILAI
PO NORTH SOORANKUDY
DIST KANYAKUMARI
TAMIL NADU
629501
Page No.# 3/4
VERSUS
THE UNION OF INDIA AND 8 ORS
REPRESENTED BY ITS SECRETARY
MINISTRY OF ROAD TRANSPORT AND HIGHWAYS
TRANSPORT BHAWAN NO. 1
PARLIAMENT STREET
NEW DELHI 110001
2:THE DIRECTOR GENERAL
BORDER ROADS SEEMA SADAK BHAWAN
RING ROAD DELHI CANTT. NEW DELHI 110010
3:THE SECRETARY
BORDER ROADS DEVELOPMENT BOARD
B WING
4TH FLOOR
SENA BHAWAN
NEW DELHI 110011
4:THE SECRETARY
DOPT. NORTH BLOCK
PMO NEW DELHI 110001.
5:THE CHAIRMAN
UPSC DHOLPUR HOUSE SHAJAHAN ROAD NEW DELHI 110069
6:THE COMPTROLLER AND AUDITOR GENERAL OF INDIA ( C AND AG)
DEEN DAYAL UPADHAYAY MARG
NEW DELHI 110124
7:THE CHIEF ENGINEER
PROJECT UDAYAK (GREF) CE (P) UPAYAK
C/O 99 APO
931715
8:THE COMMANDANT
48 BRTF(GREF) C/O 99 APO
930048
9:THE OFFICER COMMANDING
1444 BCCC (GREF) C/O 99 APO
931444
------------
Advocate for : MR. I H SAIKIA
Advocate for : DY.S.G.I. appearing for THE UNION OF INDIA AND 8 ORS
Page No.# 4/4
BEFORE
HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
ORDER
Date : 28/11/2025 Mr. R.K. Talukdar, learned counsel for the applicant submits that in view of the order dated 28/11/2025 passed in Review Petition No. 4/2025, the present application has become infructuous. Accordingly, the IA is closed, as infructuous.
JUDGE Comparing Assistant