Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] NCT Delhi - Subsection Section 10(5) in Indraprastha Institute of Information Technology Delhi Act, 2007 (5)The Director shall exercise such other powers and perform such other functions as may be prescribed by the Statutes and the Ordinances.
