Punjab-Haryana High Court
Gulaba vs Dera Baba Ram Gir Dhudhan Dhari Sajuma ... on 20 November, 2012
Author: L.N. Mittal
Bench: L.N. Mittal
IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH
Civil Revision No. 3780 of 2012
Date of decision : November 20, 2012
Gulaba
....Petitioner
versus
Dera Baba Ram Gir Dhudhan Dhari Sajuma and others
....Respondents
Coram: Hon'ble Mr. Justice L.N. Mittal
Present : Mr. RK Bansal, Advocate, for the petitioner
L.N. Mittal, J. (Oral)
Heard.
Counsel for the petitioner has fairly stated that the issue involved in the instant revision petition has already been answered against the petitioner vide order dated 12.1.2012 passed by this Court in CR No. 8011 of 2011, titled Leela versus Dera Baba Ram Gir Dhudhan Dhari Sajuma and others.
In view thereof, the instant revision petition is dismissed in limine.
( L.N. Mittal )
November 20, 2012 Judge
'dalbir'