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[Cites 0, Cited by 0] [Section 275(2)] [Section 275] [Entire Act]

State of Gujarat - Subsection

Section 275(2)(iii) in The Gujarat Panchayats Act, 1993

(iii)for the prohibition of the deposit or storage of manure, refuse, or other offensive matter in a manner or in places prejudicial to the public health, comfort or convenience;