Section 2(m) in Bihar Regional Development Authority Act, 1974
(m)'Local Authority' means any Municipal Corporation, a local body constituted under Bihar and Orissa Municipal Act,1992 (B. & O. Act VII of 1922) or Panchayat established under the 1[Bihar Panchayati Raj Act (Bihar Act VII of 1948) or any such local body constituted in any region to which this Act applies;
