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[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of Tamilnadu - Subsection

Section 91(6) in Tamil Nadu Panchayats (Elections) Rules, 1995

(6)The provisions of rules 75 to 88 and clauses (a) to (c) of rule 89 and rule 90 shall apply to the election of Vice-Chairman as they apply in relation to the election of Chairman of District Panchayat or Panchayat Union Council.