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[Cites 0, Cited by 0] [Section 194] [Entire Act]

State of Punjab - Subsection

Section 194(4) in Punjab Jail Manual, 1996

(4)Every subordinate officer to whom any leave has at any time been granted shall, immediately on his return therefrom, personally report the fact of his return to the Deputy Superintendent shall, and the Deputy Superintendent forthwith record such report in his journal.