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State of Rajasthan - Section

Section 35A in The Rajasthan Minor Mineral Concession Rules, 1986

35A. [ Procedure for e-auction/e-tender. [Substituted by Notification No. G.S.R. 102, dated 23.1.2017 (w.e.f. 4.3.1986).]

- The Director Mines and Geology shall issue detailed guidelines regarding the procedure for e-auction/tender, of mining lease, royalty collection, contract or excess royalty collection contract.]