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[Cites 0, Cited by 0] [Section 43] [Entire Act]

NCT Delhi - Subsection

Section 43(l) in The Delhi Municipal Corporation Act, 1957

(l)the construction and maintenance of—
(i)rest-houses,
(ii)poor-houses,
(iii)infirmaries,
(iv)children's homes,
(v)houses for the deaf and dumb and for disabled and handicapped children,
(vi)shelters for destitute and disabled persons,
(vii)asylums for persons of unsound mind;