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Patna High Court - Orders

Vishnu Sugar Mills Limited vs M/S S.C.I. India Limited on 13 February, 2009

                    IN THE HIGH COURT OF JUDICATURE AT PATNA
                                     COM PET No.9 of 2008
                              VISHNU SUGAR MILLS LIMITED
                                               Versus
                                 M/S S.C.I. INDIA LIMITED
                                             -----------
04   13.02.2009

Issue notice to the sole respondent for which talbana etc must be filed by the petitioner within one week.

          shahid                                                 (S.N.Hussain, J)