Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 3 in Bank Term Deposit Scheme, 2006 3. Investment (1)An assessee can invest in the term deposit of a scheduled bank any amount not exceeding one lakh rupees in a year.(2)The amount to be invested in the term deposit of a scheduled bank shall be a minimum of one hundred rupees or multiples thereof.
