Delhi High Court - Orders
Bank Of Baroda vs + O.M.P.(Efa)(Comm.) 7/2021 Little ... on 3 August, 2021
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait
$~14 to 17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
(i) + O.M.P.(EFA)(COMM.) 7/2021
(ii) + O.M.P.(EFA)(COMM.) 8/2021
(iii) + O.M.P.(EFA)(COMM.) 9/2021
(iv) + O.M.P.(EFA)(COMM.) 10/2021
BANK OF BARODA ..... Petitioner
Through: Mr. Ashutosh Kumar Pandey, Adv.
versus
+ O.M.P.(EFA)(COMM.) 7/2021
LITTLE ROSE GENERAL TRADING L.L.C & ORS.
.....Respondents
Through: Nemo
+ O.M.P.(EFA)(COMM.) 8/2021
BANK OF BARODA ..... Petitioner
Through: Mr. Ashutosh Kumar Pandey, Adv.
versus
GRAIN AND MORE LTD FZC & ORS. ..... Respondents
Through: Nemo
+ O.M.P.(EFA)(COMM.) 9/2021
BANK OF BARODA ..... Petitioner
Through: Mr. Ashutosh Kumar Pandey, Adv.
versus
RED BEACON GENERAL TRADING L.L.C & ORS.
..... Respondents
Through: Nemo
+ O.M.P.(EFA)(COMM.) 10/2021
BANK OF BARODA ..... Petitioner
Through: Mr. Ashutosh Kumar Pandey, Adv.
versus
AL RABIAH HEALTHCARE AND COSMETICS TRADING
CO. LLC. & ORS. ..... Respondents
Through: Nemo
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
ORDER
% 03.08.2021 The hearing has been conducted through video conferencing. EX.APPLs.(OS) 807/2021, 808/2021, 809/2021, 810/2021, 811/2021,812/2021, 813/2021 & 814/2021
1. Allowed, subject to all just exceptions.
2. Applications are disposed of. O.M.P.(EFA)(COMM.) 7/2021, O.M.P.(EFA)(COMM.) 8/2021, O.M.P.(EFA)(COMM.) 9/2021, O.M.P.(EFA)(COMM.) 10/2021
3. Notice issued.
4. On taking steps, let notice be served upon the respondents by all prescribed modes including e-mail and dasti, returnable on 06.09.2021.
SURESH KUMAR KAIT, J AUGUST 3, 2021 ph/dy