Madhya Pradesh High Court
Pappu Patel vs The State Of Madhya Pradesh on 9 June, 2020
Author: Rajendra Kumar Srivastava
Bench: Rajendra Kumar Srivastava
1 MCRC-51578-2019
The High Court Of Madhya Pradesh
MCRC-51578-2019
(PAPPU PATEL Vs THE STATE OF MADHYA PRADESH AND OTHERS)
10
Jabalpur, Dated : 09-06-2020
Shri Maneesh Kumar Soni, Advocate for the petitioner.
Shri Puneet Shroti, P.L. for the respondent-State.
Matter is heard through video conferencing. FSL report has not been received yet. State is directed to call for the FSL report.
List in week commencing 22.06.2020.
(RAJENDRA KUMAR SRIVASTAVA) JUDGE Pallavi PALLAVI SINHA 2020.06.09 16:51:25 +05'30'