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Madhya Pradesh High Court

Pappu Patel vs The State Of Madhya Pradesh on 9 June, 2020

Author: Rajendra Kumar Srivastava

Bench: Rajendra Kumar Srivastava

                                                      1                            MCRC-51578-2019
                              The High Court Of Madhya Pradesh
                                        MCRC-51578-2019
                                 (PAPPU PATEL Vs THE STATE OF MADHYA PRADESH AND OTHERS)

          10
          Jabalpur, Dated : 09-06-2020
                          Shri Maneesh Kumar Soni, Advocate for the petitioner.
                          Shri Puneet Shroti, P.L. for the respondent-State.

Matter is heard through video conferencing. FSL report has not been received yet. State is directed to call for the FSL report.

List in week commencing 22.06.2020.

(RAJENDRA KUMAR SRIVASTAVA) JUDGE Pallavi PALLAVI SINHA 2020.06.09 16:51:25 +05'30'