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State of Bihar - Section

Section 66 in The Bihar Panchayat Election Rules, 2006

66. Sealing of ballot boxes, etc., after the close of the poll.

(1)After the close of the poll the Presiding Officer will close the slit of the ballot box and seal the box in the presence of candidates or their Election Agent or Polling Agents who may be available there. He/She will also allow any candidate, election Agent or Polling Agent present there to put his/her seal on the box if he/she so desires.
(2)If one ballot box gets full and necessitates the use of second ballot box, the first box will be sealed forthwith in the manner indicated in sub-rule - (1)