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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Punjab - Subsection

Section 28(2) in Employees' State Insurance (Punjab Medical Benefit) Rules, 1953

(2)[ Without prejudice to the provisions of sub-rule (1) the State Government may delegate powers of duties conferred or imposed upon it by Rule 25-A to such officers of the Corporation as it may deem fit.] [ibid.]