Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Constitution] Constitution Article Article 332A in Constitution of India 332A. Reservation of seats for women in the Legislative Assemblies of the States 1Seats shall be reserved for women in the Legislative Assembly of every State.
