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[Cites 0, Cited by 0] [Section 37(4)] [Section 37] [Entire Act]

State of Rajasthan - Subsection

Section 37(4)(b) in Rajasthan Sanskrit Education State and Subordinate Service (School Branch) Rules, 2015

(b)Appointment to the post for which no Service Rules exist, if the post is within the purview of the Commission, recruitment in consultation with them;