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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Maharashtra - Subsection

Section 31(3) in The Maharashtra Management of Irrigation Systems by Farmers Rules, 2006

(3)Whether the Water User's Association has started collection of water charges as per the Water Bill specified in Form-G from its members so also issued Receipt therefor in Form-H and promptly remitted it in its Bank account.