Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(ii) in Rajasthan Para-medical Council Act, 2008

(ii)Five members nominated by the State Government from amongst the persons having special knowledge in the Para-medical subjects: