Delhi High Court - Orders
Anil Syal vs Flywheel Logistics Solutions Pvt. Ltd on 30 October, 2025
Author: Sachin Datta
Bench: Sachin Datta
$~26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11374/2022 and CM APPL.33481/2022
ANIL SYAL .....Petitioner
Through: Ms. Prachi Johri, Ms. M. Parul, Advs.
versus
FLYWHEEL LOGISTICS SOLUTIONS PVT. LTD......Respondent
Through: Mr. Sameer Rohatgi, Mr. Amish
Singh, Mr. Preetpal Singh, Advs.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 30.10.2025
1. Let fresh Court Notice be issued to the respondent no.2 (Union Bank of India) on steps being taken by the petitioner through all permissible modes, including electronically, returnable for the next date of hearing.
2. List on 08.12.2025 at 12:00 PM.
SACHIN DATTA, J OCTOBER 30, 2025/uk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/11/2025 at 22:40:23