Section 48(2)(e) in Ellaquai Dehati Bank (Employees') Pension Regulations, 2018

[Cites 0, Cited by 0] [Section 48(2)] [Section 48] [Entire Act]

Union of India - Subsection

Section 48(2)(e) in Ellaquai Dehati Bank (Employees') Pension Regulations, 2018

(e)whether his commercial duties will be such that his previous official position or knowledge or experience under Bank could be used to give the proposed employer an unfair advantage; the emoluments offered by the proposed employer; and

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Union of India - Subsection

Section 48(2)(e) in Ellaquai Dehati Bank (Employees') Pension Regulations, 2018