Supreme Court - Daily Orders
Udupi Power Corporation Ltd. vs Janajagrithi Samithi (Regd.) . on 1 September, 2014
ITEM NO.37 REGISTRAR COURT. 2 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR M K HANJURA
Civil Appeal No(s). 2230/2013
UDUPI POWER CORPORATION LTD. Appellant(s)
VERSUS
JANAJAGRITHI SAMITHI (REGD.) & ORS. Respondent(s)
(with appln. (s) for permission to bring additional facts and
documents on record and stay)
Date : 01/09/2014 This appeal was called on for hearing today.
For Appellant(s)
Mr. Shailesh Madiyal,Adv.
For Respondent(s)
Ms. K. V. Bharathi Upadhyaya,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The office report indicates that the respondent Nos.1-5 have already filed the counter affidavit. Four weeks time as last chance is given to the respondent No.6 to file the counter affidavit.
List again on 18.11.2014 (M K HANJURA) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2014.09.05 10:19:52 IST Reason: