Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] British India - Section Section 1 in Procedure Of The High Court For Uttar Pradesh Act, 1869 1. Trial of Natives and European British subjects conjointly. Rep. by the Advocate- General' s (Power;) Act, 1875 (10 of 1875 ).
