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[Cites 0, Cited by 0] [Section 129] [Entire Act]

NCT Delhi - Subsection

Section 129(2) in The Delhi Co-operative Societies Rules, 2007

(2)On receipt of the application referred to in sub-rule (1), the Recovery Officer shall call for original record and shall verify the correctness and genuineness of the particulars set forth in the application with the records.