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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Haryana - Subsection

Section 26(1) in Faridabad Complex Administration Building Rules, 1989

(1)The minimum size of the plot for institutional and public building shall be as per the approved layout plan.In case of areas within the erstwhile municipal limits of old Faridabad and Ballabgarh towns or falling in villages forming part of the Faridabad Complex Administration, the size shall be as obtained on 15th January, 1972.