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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Andhra Pradesh - Subsection

Section 22(1)(c) in Andhra Pradesh Fisheries and Ocean University (Establishment and Regulation) Act, 2017

(c)Two eminent persons from the fields of fisheries or fishermen community and Ocean sciences who are not the members of the Governing Body, to be nominated by the Sponsoring body;