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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(4) in The Chennai Corporation Officers Service Rules, 1975

(4)["Backward Classes"] [For the purpose of this rule Backward Classes includes Most Backward Classes and denotified communities also.] means the communities classified as such in the Tamil Nadu State and Subordinate Service Rules, as amended, from time to time;